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Dattatray S/O Manohar Dahake vs Schedule Tribe Caste Certificate ...
2024 Latest Caselaw 25295 Bom

Citation : 2024 Latest Caselaw 25295 Bom
Judgement Date : 3 September, 2024

Bombay High Court

Dattatray S/O Manohar Dahake vs Schedule Tribe Caste Certificate ... on 3 September, 2024

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                                                     1                                   902wp6342.2018..odt



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                               NAGPUR BENCH, AT NAGPUR.

                                              WRIT PETITION NO. 6342 OF 2018
                   (Dattatray s/o Manohar Dahake Vs. Scheduled Tribe Caste Certificate Scrutiny Committee, Amravati
                                                           and another)
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                                Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 ----------------------------------------------------------------------------------------------
                                      Mr. A.P. Kalmegh, Advocate for petitioner.
                                      Mr. J.Y. Ghurde, Assistant Government Pleader for respondent Nos. 1 and 2.

                                             CORAM : NITIN W. SAMBRE &
                                                     ABHAY J. MANTRI, JJ.

DATED : 03-09-2024

The tribe claim of one Digambar s/o Manohar Dahake was rejected by the Scheduled Tribe Caste Certificate Scrutiny Committee, Amravati. The claim of Mr. Digambar Dahake was of belonging to "Thakur" (Scheduled Tribe).

2. Mr. Digambar Dahake preferred Writ Petition No. 3024/2002 which was dismissed by this Court vide judgment and order dated 01.08.2018 along with other connected matters.

3. Mr. Ghurde, the learned Assistant Government Pleader so also Mr. Kalmegh, the learned Counsel for petitioner seek time of one week to verify whether said Digambar Dahake is in blood relation of the petitioner.

4. Time of one week as prayed is granted. Stand over to 10.09.2024.

(ABHAY J. MANTRI, J.) (NITIN W. SAMBRE, J.)

R.S.Belkhede, P.A.

Signed by: Mr. R. S. Belkhede Designation: PA To Honourable Judge Date: 03/09/2024 15:38:13

 
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