Citation : 2024 Latest Caselaw 25269 Bom
Judgement Date : 3 September, 2024
(3)Apeal-461-2023.doc
rajshree
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.461 OF 2023
WITH
INTERIM APPLICATION NO.1998 OF 2023
WITH
INTERIM APPLICATION NO.1770 OF 2023
WITH
INTERIM APPLICATION NO.1771 OF 2023
WITH
INTERIM APPLICATION NO.1774 OF 2023
WITH
INTERIM APPLICATION NO.1772 OF 2023
WITH
INTERIM APPLICATION NO.1775 OF 2023
WITH
INTERIM APPLICATION NO.1822 OF 2023
WITH
INTERIM APPLICATION NO.1819 OF 2023
WITH
INTERIM APPLICATION NO.1821 OF 2023
WITH
INTERIM APPLICATION NO.1826 OF 2023
IN
CRIMINAL APPEAL NO.461 OF 2023
Roop Kishor Bhootra ] .. Appellant
vs.
State of Maharashtra & Anr. ] .. Respondents
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ALONGWITH
CRIMINAL APPEAL NO.462 OF 2023
WITH
INTERIM APPLICATION NO.1777 OF 2023
WITH
INTERIM APPLICATION NO.1776 OF 2023
IN
CRIMINAL APPEAL NO.462 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.1155 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.630 OF 2023
WITH
INTERIM APPLICATION NO.1998 OF 2023
WITH
INTERIM APPLICATION NO.2665 OF 2023
IN
CRIMINAL APPEAL NO.630 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.664 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.665 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.666 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.667 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.668 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.669 OF 2023
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ALONGWITH
CRIMINAL APPEAL NO.679 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.681 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.682 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.683 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.684 OF 2023
ALONGWITH
CRIMINAL APPEAL NO.884 OF 2023
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Mr.Amit Desai, Senior Advocate a/w. Mr.Mihir Gheewala a/w Mr. Vikrant Singh Negi, Ms. Ekta Tyagi, Ms.Sneha Barange, Ms.Priyamvada Singhania, Mr.Gopalkrishna Shenoy, Sneha Barange i/b. DSK Legal for Appellant in Appeal Nos.679 of 2023 & 681 of 2023.
Mr.Amit Desai, Senior Advocate a/w. Mr.Gopal Krishna Shenoy, Mr. Pranav Badheka, Mr.Vaibhav Singh, Mr.Bryan Pillai, Mr.Manas Kotak, Mr. Dhruv Dandekar, Mr. Pranav Chandhoke i/b. Shardul Amarchand Mangaldas & Co. for Appellant in Appeal Nos. 664 of 2023, 665/2023.
Mr.Raja Thakare, Senior Adv. a/w. Mr.Mihir Gheewala a/w.Mr. Vikrant Singh Negi, Ms. Ekta Tyagi, Ms. Sneha Barange, Ms.Priyamvada Singhania, Mr. Siddharth Jagushte i/b. DSK Legal for Appellant in Appeal 682 of 2023 & 683 of 2023.
Mr.Amit Desai, Senior Advocate a/w.Mr.Pranav Badheka, Mr.Gopal Krishna Shenoy, Mr. Prashant Pawar, Mr. Vaibhav Singh, Mr. Bryan Pillai, Mr. Manas Kotak, Mr. Dhruv Dandekar, Mr. Pranav Chandhoke i/b. Shardul Amarchand Mangaldas & Co. for Appellant in Appeal Nos. 461 of 2023 & 462 of 2023.
Mr. Vaibhav Singh, Mr. Manas Kotak, Mr. Dhruv Dandekar, Mr. Pranav Chandhoke i/b. Shardul Amarchand Mangaldas & Co. for Applicant in I.A 1826/2023 in Appeal Nos. 461 of 2023.
(3)Apeal-461-2023.doc
Mr. Pranav Badheka, Mr.Vaibhav Singh, Mr.Bryan Pillai & Mr.Manas Kotak,Mr.Dhruv Dandekar, Mr. Pranav Chandhoke i/b. Shardul Amarchand Mangaldas & Co. for Appellant in Appeal Nos. 666 of 2023 & 667 of 2023.
Mr. Prateek Seksaria, Sr. Adv. A/W Mr.Vaibhav Singh, Mr.Bryan Pillai & Mr.Manas Kotak, Mr.Dhruv Dandekar, Mr. Pranav Chandhoke i/b. Shardul Amarchand Mangaldas & Co. for Appellant in Appeal Nos. 668 of 2023 & 669 of 2023.
Mr. Prateek Seksaria, Senior Advocate, Mr.Pranav Badheka, Mr.Gopal Krishna Shenoy, Mr. Prashant Pawar, Mr. Vaibhav Singh, Mr. Bryan Pillai, Mr. Manas Kotak,Mr. Dhruv Dandekar i/b. Shardul Amarchand Mangaldas & Co. for Applicant in IA No. 1770/2023 to 1775/2023
Mr. Prateek Sekseria, Sr. Adv. i/by Mr. Prashant Pawar for the Applicant in IA/1776/2023, IA/1777/2023.
Mr.Amit Desai, Senior Advocate a/w Mr.Pranav Badheka, Mr.Gopal Krishna Shenoy, Mr. Prashant Pawar, Mr. Vaibhav Singh, Mr. Bryan Pillai, Mr. Manas Kotak i/b. Shardul Amarchand Mangaldas & Co. for Appellant in Appeal Nos. 461 of 2023 & 462 of 2023.
Mr.Aditya Mehta for Intervenor in Interim Application No.1819 of 2023, 1821 of 2023 & 1822 of 2023.
Mr. Mihir Gheewala & Mr. Farhad Panthaki i/by Santosh Pawar for Appellant in Appeal 684/2023.
Mr. Dhaval Patil a/w. Shreyas Menkudle i/b M/s. K Ashar & Co. for
Mr. Aabad Ponda Senior Advocate, Mr.Arvind Lakhavat,Mr.Javed Dorarjiwala,Mr.Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit Vaidya, i/b. MZM Legal LLP for Respondent No.2 in Appeal No.461 of 2023.
Mr.Arvind Lakhavat, Mr.Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit Vaidya,Mr.Javed Dorarjiwala, i/b. MZM Legal LLP for Respondent No.1 in Appeal No.1155 of 2023, 630/2023 .
Mr.Arvind Lakhavat, Mr. Nimeet Sharma, Ms. Jalpa Shah, Mr. Vinit Vaidya,Mr.Javed Dorarjiwala, i/b. MZM Legal LLP for Respondent No.2 in Appeal No.681 of 2023, 683/2023, 684/2023.
(3)Apeal-461-2023.doc
Mr.Arvind Lakhavat, Mr.Javed Dorarjiwala,Mr.Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit Vaidya, i/b. MZM Legal LLP for Respondent No.2 in Appeal No.667 of 2023, 669/2023, 665/2023.
Mr.Rajiv Chavan, Senior Advocate i/b. Mr.Gaurav Parkar for Respondent No.2 in Appeal no. 462/2023, 664/2023, 666/2023, 668/2023, 679/2023, 682/2023
Mr. Manoj Mohite, Senior Advocate A/W Mr.Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit Vaidya,Mr.Javed Dorarjiwala, i/b MZM Legal LLP, for the Respondent No.1 in Criminal Appeal No.884 of 2023.
Mr.Avinash B. Avhad, Spl. Public Prosecutor a/w Mr. Mahesh V. Rawool a/w Sachin D. Gawade and Sahil S. Ghule.
Mr.Avinash B. Avhad, Spl. Public Prosecutor a/w Mr. Mahesh V. Rawool a/w J.P. Yagnik and Dr. Ashvini A. Takalkar, APP, for Appellant State in Appeal 1155/2023 and Appeal 884/2023.
Mr.Avinash B. Avhad, Spl. Public Prosecutor A/W Mr. Mahesh V.Rawool a/w Sachin D. Gawade and Sahil S. Ghule a/w. Dr. Ashvini A. Takalkar, APP, for State in all other Appeals.
Sr.PI Prakash Bagal (EOW) in Appeal 630/2023.
CORAM : BHARATI DANGRE & MANJUSHA DESHPANDE, JJ DATE : 3rd SEPTEMBER, 2024.
P.C.
Criminal Appeal No.630/2023 is de-tagged.
Rejoinder Arguments of the learned senior Counsel Mr. Amit Desai are concluded. However, he is desirous of filing short notes, which is permitted to be filed within a period of two weeks from today.
Closed for Judgment.
Interim relief to continue till then.
[MANJUSHA DESHPANDE, J] [BHARATI DANGRE, J]
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