Krishnaping Minerals Private Limited vs Iqbal Baig
2024 Latest Caselaw 25206 Bom

Bombay High Court

Krishnaping Minerals Private Limited vs Iqbal Baig on 2 September, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                         907. IAL 20413-24 in COMEX 53-23.doc


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                 INTERIM APPLICATION (L) NO. 20413 OF 2024
                                                    IN
                              COMMERCIAL EXECUTION APPLICATION NO. 53 OF 2023

                     Krishnaping Minerals Pvt. Ltd.                                        ...Applicant
                           V/s.
                     Iqbal Baig                                                            ...Respondent

                     None for the Applicant.
                     Mr.Yogesh Naidu with Ms. Eden DH. Ribeiro i/b Samatva Legal
                     Association for Judgment Creditor-Respondent.

                                               CORAM         :     ABHAY AHUJA, J.

DATE : 2nd SEPTEMBER, 2024

P.C. :

1. None for the Applicant.

2. List as per farad order sheet dated 26 th August, 2024 on 20th

September, 2024.

3. Let any further mentioning in this matter be with notice to the Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:

2024.09.02 other side as Mr. Naidu, learned Counsel appears for the Respondent 18:27:14 +0530

raises grievance that there has been no notice of the

mentioning/postponing of the scheduled date.

(ABHAY AHUJA, J.)