Pinak Bharat And Co vs Anil Ramrao Naik
2024 Latest Caselaw 25153 Bom

Bombay High Court

Pinak Bharat And Co vs Anil Ramrao Naik on 2 September, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                             24-IAL-436-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

              INTERIM APPLICATION (L) NO. 436 OF 2023
                                IN
          COMMERCIAL EXECUTION APPLICATION NO. 22 OF 2016

 Pinak Bharat and Co.                         ... Applicant

                  V/s.

 Anil Ramrao Naik                             ... Respondent

                               WITH
              INTERIM APPLICATION (L) NO. 4757 OF 2024
                                 IN
          COMMERCIAL EXECUTION APPLICATION NO. 22 OF 2016
                               WITH
                INTERIM APPLICATION NO. 1318 OF 2024
                                 IN
              INTERIM APPLICATION (L) NO. 4757 OF 2024

 Mr. Prerak Sharma alongwith Mr. Mihir Dedhia, Advocate for the
 Applicant in IAL-436-2023, IAL-4757-2024, IA-1318-2024.
 Ms. Jyoti Chavan, Addl.GP for the Respondent No.2-State.
 Ms. Dhruti Kapadia alongwith Ms. Pooja Yadav instructed by Mr. Sunil
 Sonawane for the BMC-Respondent Nos.3 and 4.
 Ms. Swati Sawant for Respondents No.2 and 3 - Judgment Debtors.
 Mr. Ajit Karwandi alongwith Mr. Prshant Pashte for the Proposed
 Respondent.

                                  CORAM       :       ABHAY AHUJA, J.

                                  DATE        :       2 SEPTEMBER, 2024

 P.C. :

1. Pursuant to the order dated 11 th July 2024, today when the

matter is called out, the learned Counsel appearing in the matters seek

24-IAL-436-2023.doc

some more time to serve and file reply(ies). Let the reply(ies) be

served and filed. Registry to accept the same. Let rejoinder(ies) be

filed by the next date, with a copy to the other side.

2. List on 16th October 2024.

(ABHAY AHUJA, J.)