Mr. Nikhilesh Kesharichand Jhaveri And ... vs New Era Fabrics Ltd. And Ors
2024 Latest Caselaw 14254 Bom

Bombay High Court

Mr. Nikhilesh Kesharichand Jhaveri And ... vs New Era Fabrics Ltd. And Ors on 6 May, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

       This Order is modified/corrected by Speaking to Minutes Order dated902-WP-10478-2022.docx
Neeta Sawant                                                               07/05/2024
                                                                         902-WP-14712-2023

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO. 10478 OF 2022

Mr. Nikhilesh Kesrichand Jhaveri
and anr.                                                       }       ..Petitioner

       : Versus :

M/s. New Era Fabrics Ltd. and Ors.                             }       ..Respondents


                                   WITH
                       WRIT PETITION NO. 14712 OF 2023

Mr. Nikhilesh Kesrichand Jhaveri
and anr.                                                       }       ..Petitioner

       : Versus :

New Era Fabrics Ltd. and Ors.     }   ..Respondents
___________________________________________________
Mr. Sharan Jagtiani a/w. Mrs. Sushma Singh, Ms. Sayali Sawant i/by. Mrs.
Sushma Singh, for the Petitioners in WP No.10478 of 2022.
Mr. Chetan Kapadia, Senior Advocate a/w. Mr. Devansh Bheda, Ms. Ria
Menon i/by. M/s. Purnanand & Co., for Respondent No.7 in WP No.10478 of
2022 and Mr. Chetan Kapadia a/w. Ms. Namita Shirke i/by. Mr. Jaydeep
Thakkar for Respondent Nos.8, 10, 11 to 14 in WP No.14712 of 2023.
Mr. Abdul Rehman a/w. Mr. Rupesh Mandhare i/by. Mr. Sean Wassoodew, for
Respondent No.4.


                                       CORAM : SANDEEP V. MARNE, J.

                                       Dated           : 6 May 2024.

                                    _____Page No. 1 of 2____
                                          6 May 2024

        This Order is modified/corrected by Speaking to Minutes Order dated902-WP-10478-2022.docx
Neeta Sawant                                                               07/05/2024
                                                                         902-WP-14712-2023

P.C. :
1)       Writ Petition No. 14712/2023 be detagged from Writ Petition No.
10478/2022.


2)       List Writ Petition No. 14712/2023 on 8 June 2024 while Writ Petition

No. 10478/2024 only stands closed for pronouncement of judgment.

[SANDEEP V. MARNE, J.]

_____Page No. 2 of 2____ 6 May 2024