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Patilba Narayan Waman (Died) Thr Lrs. ... vs The M.K.V.D.C. Thr Ex. Engineer, Medium ...
2024 Latest Caselaw 14040 Bom

Citation : 2024 Latest Caselaw 14040 Bom
Judgement Date : 3 May, 2024

Bombay High Court

Patilba Narayan Waman (Died) Thr Lrs. ... vs The M.K.V.D.C. Thr Ex. Engineer, Medium ... on 3 May, 2024

2024:BHC-AUG:9690
                                               1                 907-CA-2345-24-w.odt




                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    BENCH AT AURANGABAD


                     907 CIVIL APPLICATION NO. 2345 OF 2024 IN FAST/2463/2021

                    PATILBA NARAYAN WAMAN (DIED) THR LRS. BABASAHEB PATILBA
                                         WAMAN AND OTHERS
                                              VERSUS
                     THE M.K.V.D.C. THR EX. ENGINEER, MEDIUM PRO. OSMANABAD
                                            AND ANOTHER
                                                  ...
                              Advocate for Applicants : Mr. S. E. Shekade
                           Advocate for Respondent No.1 : Mr. A. M. Gaikwad
                              AGP for Respondent No.2 : Mrs. M. L. Sangit
                                                  ...

                     908 CIVIL APPLICATION NO. 2366 OF 2024 IN FAST/2520/2021

                                 SUDAM TABAJI PAKHARE AND OTHERS
                                               VERSUS
                    THE M.K.V.D.C., THR EX. ENGINEER, MED. PRO. OSMANABAD AND
                                              ANOTHER
                                                  ...
                              Advocate for Applicants : Mr. S. E. Shekade
                           Advocate for Respondent No.1 : Mr. A. M. Gaikwad
                                AGP for Respondent No.2 : Mr. N. B. Patil
                                                  ...

                      8 CIVIL APPLICATION NO. 2416 OF 2024 IN FAST/2835/2021

                            VISHWANATH WAMAN SHEKADE AND OTHERS
                                               VERSUS
                       THE M.K.V.D.C., THR, EXECUTIVE ENGINEER, MEDIUM PRO.
                                     OSMANABAD AND ANOTHER
                                                  ...
                              Advocate for Applicants : Mr. S. E. Shekade
                          Advocate for Respondent No.1 : Mr. A. M. Gaikwad
                               AGP for Respondent No.2 : Mr. P. D. Patil
                                                  ...

                                                   CORAM : S. G. MEHARE, J.

                                                   DATE   : 03-05-2024
                                   2                    907-CA-2345-24-w.odt



PER COURT :-

1.     These are the applications for withdrawal of the amount

deposited with this Court as per order.


2.     In the similarly situated matters, this Court allowed the

applicants to withdraw the entire amount deposited with this

Court. Hence, the following order:-

                              ORDER

i) The applications are allowed.

ii) The applicants are allowed to withdraw the entire amount

deposited with this Court alongwith accrued interest on

furnishing undertaking to deposit the money, if the

impugned judgment and award is reversed.

iii) The amount deposited with this Court be transferred to the

Reference Court. Reference Court should release the amount

on the undertaking mentioned above.

iv) The amount be apportioned as per the share mentioned in

paragraph No.10 of the application.

( S. G. MEHARE ) JUDGE

rrd

 
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