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The Ex. Engineer, M.I.D. Latur Now ... vs Parmeshwar Vithal Sawant And Ors
2024 Latest Caselaw 14035 Bom

Citation : 2024 Latest Caselaw 14035 Bom
Judgement Date : 3 May, 2024

Bombay High Court

The Ex. Engineer, M.I.D. Latur Now ... vs Parmeshwar Vithal Sawant And Ors on 3 May, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                               1           929FAST27594.2023&Ors.odt

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD
                929 FIRST APPEAL [ST] NO. 27594 OF 2023
     THE EX. ENGINEER, M.I.D. LATUR NOW L.M.I.D. LATUR UNDER
                G.M.I.D.C., AURANGABAD AND ORS
                              VERSUS
              MANIK HAVAGIRAO GANGAPURE AND ORS

                                   AND
                 FIRST APPEAL [ST] NO. 27605 OF 2023

                 FIRST APPEAL [ST] NO. 27602 OF 2023

                 FIRST APPEAL [ST] NO. 27598 OF 2023

                 FIRST APPEAL [ST] NO. 27608 OF 2023
                                   ......
Mr. Rajendraa S. Deshmukh, Sr. Advocate i/b Mr. B. R. Survase,
Advocate for the Appellant/s in all the matters.
Mr. P. V. Mandlik, Sr. Advocate i/b Mr. S. S. Chillarge - Advocate for the
Claimants/Respondents.
Shri. S. D. Ghayal, Smt. V. S. Chaudhari, Smt. U. S. Bhosale,
and Smt. S. N. Deshmukh, Shri. B. B. Bhise - Addl. G.P. and AGPs for the
Respondent/s - State in the respective matters.
                                    .....

                                CORAM :      R. G. AVACHAT
                                                    AND
                                             NEERAJ P. DHOTE, JJ.
                                DATED :      03RD MAY, 2024

PER COURT : -

1. These are the Appeals challenging the Judgment and Award passed by the learned Reference Court.

2. Heard.

3. Admit.

2 929FAST27594.2023&Ors.odt

4. Learned Senior Advocate Mr. P. V. Mandlik i/b Mr. S. S. Chillarge waives service of notice for the Claimants and the learned AGP waives service for respondent/State, on admission of Appeals.

5. Call for Record & Proceedings.





                              [NEERAJ P. DHOTE]                                  [R. G. AVACHAT]
                                   JUDGE                                              JUDGE




                             SG Punde




Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 06/05/2024 15:23:32

 
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