The Ex. Engineer, Latur M.I.D. Now ... vs Madhukar Ramchandra Indrale Died Thr ...
2024 Latest Caselaw 14014 Bom

Bombay High Court

The Ex. Engineer, Latur M.I.D. Now ... vs Madhukar Ramchandra Indrale Died Thr ... on 3 May, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                               1            929FAST28717.2023&Ors.odt

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

              929 FIRST APPEAL [ST] NO. 28717 OF 2023

  THE EX. ENGINEER, MINOR IRRIGATION DIV. LATUR NOW L.M.I.D
                UNDER GMIDC, A.BAD AND ORS
                           VERSUS
          PARMESHWAR BASWANT GANGAPURE AND ORS

                               AND
                FIRST APPEAL [ST] NO. 28797 OF 2023
                FIRST APPEAL [ST] NO. 28818 OF 2023
                FIRST APPEAL [ST] NO. 28814 OF 2023
                FIRST APPEAL [ST] NO. 28787 OF 2023
                FIRST APPEAL [ST] NO. 28730 OF 2023
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                FIRST APPEAL [ST] NO. 28736 OF 2023
                FIRST APPEAL [ST] NO. 28802 OF 2023
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                FIRST APPEAL [ST] NO. 27253 OF 2023

                                   ......
Mr. Rajendraa S. Deshmukh, Sr. Advocate i/b Mr. B. R. Survase,
Advocate for the Appellant/s in all the matters.
Mr. P. V. Mandlik, Sr. Advocate i/b Mr. S. S. Chillarge - Advocate for the
Claimants/Respondents.
Shri. S. D. Ghayal, Smt. V. S. Chaudhari, Smt. U. S. Bhosale,
and Smt. S. N. Deshmukh, Shri. B. B. Bhise - Addl. G.P. and AGPs for the
Respondent/s - State in the respective matters.
                                                               2           929FAST28717.2023&Ors.odt
                                                                  .....

                                                              CORAM :      R. G. AVACHAT
                                                                                  AND
                                                                           NEERAJ P. DHOTE, JJ.

                                                              DATED :      03RD MAY, 2024

                             PER COURT : -

1. These are the Appeals challenging the Judgment and Award passed by the learned Reference Court.

2. Heard learned advocate for the Appellants.

3. Admit.

4. Learned Senior Advocate Mr. P. V. Mandlik i/b Mr. S. S. Chillarge waives service of notice for the Claimants and the learned AGP waives service for respondent/State, on admission of Appeals.

5. Call for Record & Proceedings.

                              [NEERAJ P. DHOTE]                                    [R. G. AVACHAT]
                                   JUDGE                                                JUDGE



                             SG Punde

Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 06/05/2024 11:26:51