Pramodkumar Govindprasad Agrawal vs Union Of India Through General Manager ...
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Bombay High Court

Pramodkumar Govindprasad Agrawal vs Union Of India Through General Manager ... on 4 March, 2024

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

               21 ARBITRATION APPLICATION NO. 3 OF 2022

                   Pramodkumar Govindprasad Agrawal
                                 VERSUS
           Union Of India Through General Manager And Another
                                    ...
              Advocate for Applicant : Mr. Sangeet Laxman V.
           Advocate for Respondents 1 & 2 : Mr. M.N. Navandar
                                    ...

                        CORAM     : ARUN R. PEDNEKER, J.

                    Dated         : March 04, 2024

PER COURT :-

1. Mr. Navandar to file complete reply to the present writ petition along

with the preliminary objections which were raised. Mr. Navandar is also

permitted to submit the notes of submissions and the judgments on which

he wish to rely.

2. Mr. L.V. Sangeet, learned counsel has placed on record judgments.

The same are taken on record.

3. List the matter on 2.4.2024.

( ARUN R. PEDNEKER, J. )

ssc/