Shahin Vasanji Shah Huf vs Ahuja Properties And Developers And 3 ...
2024 Latest Caselaw 906 Bom

Bombay High Court

Shahin Vasanji Shah Huf vs Ahuja Properties And Developers And 3 ... on 15 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                               18-SJ-57-2019-SJ-59-2019-SJ-62-2019-SJ-61-2019-SJ-58-2019.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

                   SUMMONS FOR JUDGMENT NO.57 OF 2019
                                  IN
                 COMMERCIAL SUMMARY SUIT NO.1168 OF 2018

 SHAHIN VASANJI SHAH HUF                                           )...PLAINTIFF

          V/s.
 AHUJA PROPERTIES AND DEVELOPERS & ORS. )...DEFENDANTS
                           WITH
           SUMMONS FOR JUDGMENT NO.59 OF 2019
                            IN
         COMMERCIAL SUMMARY SUIT NO.1169 OF 2018
                           WITH
           SUMMONS FOR JUDGMENT NO.62 OF 2019
                            IN
         COMMERCIAL SUMMARY SUIT NO.1171 OF 2018
                           WITH
           SUMMONS FOR JUDGMENT NO.61 OF 2019
                            IN
         COMMERCIAL SUMMARY SUIT NO.1195 OF 2018
                           WITH
           SUMMONS FOR JUDGMENT NO.58 OF 2019
                            IN
         COMMERCIAL SUMMARY SUIT NO.1188 OF 2018

 Ms.Sayali Phansikar i/by Mandlik &                      Partners, Advocate for the
 Plaintiffs.
 None for the Defendants.

                                   CORAM          :       ABHAY AHUJA, J.

DATE : 15th JANUARY 2024

18-SJ-57-2019-SJ-59-2019-SJ-62-2019-SJ-61-2019-SJ-58-2019.doc

P.C. :

1. Ms.Phansikar, learned Counsel, appears for the Plaintiffs and

submits that pursuant to earlier orders of this Court, the affidavits of

evidence along with compilation of documents have already been filed

in the Registry.

2. Let the affidavits of evidence along with compilation of

documents be served upon the Defendants and an appropriate affidavit

of service with tangible proof be filed by the next date.

3. List on 26th February 2024.

(ABHAY AHUJA, J.)