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Kishor Tukaram Kadam vs Vishwakarta Build Solutions Pvt Ltd
2024 Latest Caselaw 599 Bom

Citation : 2024 Latest Caselaw 599 Bom
Judgement Date : 10 January, 2024

Bombay High Court

Kishor Tukaram Kadam vs Vishwakarta Build Solutions Pvt Ltd on 10 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                            12-SJ(L)-17758-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION
              SUMMONS FOR JUDGMENT (L) NO.17758 OF 2023
                                IN
                COMMERCIAL SUMMARY SUIT NO.12 OF 2023

 KISHOR TUKARAM KADAM                                  )...PLAINTIFF
          V/s.
 VISHWAKARTA BUILD SOLUTIONS PVT. LTD.                 )...DEFENDANT

 Ms.Megha Gupta a/w. Ms.Shweta R. Rathod i/by Elixir Legal Services,
 Advocate for the Plaintiff.
 Ms.Aarti Saundankar h/f. Ms.Sunita Sonawane, Advocate for the
 Defendants no.1 and 2.

                               CORAM    :      ABHAY AHUJA, J.
                               DATE     :      10th JANUARY 2024
 P.C. :


1. Ms.Saundankar, learned Advocate, appears for the Defendants

no.1 and 2 and submits that her senior is not well and the matter

be suitably adjourned.

2. Ms.Gupta, learned Advocate for the Plaintiff, submits that

rejoinder has been filed and served and the pleadings are

complete.

3. Accordingly, list for hearing of the Summons for Judgment on

22nd January 2024.

(ABHAY AHUJA, J.)

 
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