Steesha Samir Bhojwani vs Zoetis India Ltd
2024 Latest Caselaw 368 Bom

Bombay High Court

Steesha Samir Bhojwani vs Zoetis India Ltd on 8 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                    41.SJ 38-21 in COMSS 44-21 @ IA 2339-21 in COMSS.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO. 38 OF 2021
                                  IN
                  COMMERCIAL SUMMARY SUIT NO. 44 OF 2021

 Zoetis India Ltd.                                       ...Applicant
       V/s.
 Steesha Samir Bhojwani                                  ...Respondent

                                      WITH
                    INTERIM APPLICATION NO. 2339 OF 2021
                                     IN
                  COMMERCIAL SUMMARY SUIT NO. 44 OF 2021



 Mr.Kiran Mohite with Ms. Deepika Mule for the Plaintiff.
 Mr. D. V. Deokar with Mr. D. Oarikhk i/b Parimal Shroff & Co. for
 Defendant.
                        CORAM      :      ABHAY AHUJA, J.

                        DATE       :      8th JANUARY, 2024


 P.C. :


 .        Both the learned Counsel submit that the discussions on the

settlement are still underway and some more time be granted. At their

joint request, list on 13th February, 2024.

(ABHAY AHUJA, J.)