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Sayyaed Gaus S/O Sayyed Noor vs The State Of Maharashtra
2024 Latest Caselaw 294 Bom

Citation : 2024 Latest Caselaw 294 Bom
Judgement Date : 5 January, 2024

Bombay High Court

Sayyaed Gaus S/O Sayyed Noor vs The State Of Maharashtra on 5 January, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                                                              1
                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 BENCH AT AURANGABAD.

                                        904 CRIMINAL APPLICATION NO. 4140 OF 2023
                                                          IN
                                               CRIMINAL APPEAL NO. 344 OF 2019

                             Sayyed Gaus S/o Sayyed Noor                                ....Applicant


                                      Versus

                             The State of Maharashtra                                   ...Respondent
                                                                   .....
                                           Advocate for Applicant : Ms. Ashwini A. Lomte
                                          APP for Respondent / State : Mrs. V. S. Chaudhari
                                                                   .....

                                                                  CORAM :    R. G. AVACHAT AND
                                                                             NEERAJ P. DHOTE, JJ.
                                                                  Dated :    January 05, 2024
                             PER COURT :-

                             .             This is an application for filing separate appeal by the

Applicant / original Accused No. 3.

2. Heard the learned advocate for the Applicant and the learned

APP for the Respondent / State.

3. For the reasons given in the application, the application is

allowed. The applicant is permitted to file separate appeal against the

judgment of his conviction. The applicant is granted two weeks' time to

file a separate appeal in this Court. The application stands disposed of.

( NEERAJ P. DHOTE, J. ) ( R. G. AVACHAT, J. )

GGP

Signed by: Gajanan G. Punde Designation: PA To Honourable Judge Date: 08/01/2024 15:14:04

 
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