Sbi Global Factors Ltd. (Formerly Known ... vs Kaytee Corporation Pvt. Ltd. And Anr
2024 Latest Caselaw 292 Bom

Bombay High Court

Sbi Global Factors Ltd. (Formerly Known ... vs Kaytee Corporation Pvt. Ltd. And Anr on 5 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                 49-COMSS-24-2009.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION
                 COMMERCIAL SUMMARY SUIT NO.24 OF 2009

 SBI GLOBAL FACTORS LTD. (FORMERLY      )
 KNOWN AS M/S.GLOBAL TRADE FINANCE LTD.))...PLAINTIFF
          V/s.
 KAYTEE CORPORATION PVT. LTD AND ANR   )...DEFENDANTS
                           WITH
               COUNTER CLAIM NO.21OF 2012
                             IN
          COMMERCIAL SUMMARY SUIT NO.24 OF 2009
 Ms.Najafiya B. i/b K. Asher & Co., Advocate for the Plaintiff.
 Mr.Rohan         Savant       i/b   Mr.Yogesh   Adhia,     Advocates         for     the
 Defendants/Counter-claimants.

                                 CORAM       :     ABHAY AHUJA, J.

                                 DATE        :     5th JANUARY 2024
 P.C. :

1. Both the learned Counsel submit that the matter is ripe for final

hearing and a suitable date and time be fixed in the month of

February. Accordingly, at the joint request of the learned Counsel

for the parties, list the Suit and the Counter-claim for final

hearing on 22nd February 2024 at 2.30 p.m.

2. Learned Counsel are at liberty to circulate brief propositions and

supporting judgments in advance.

(ABHAY AHUJA, J.)