L And T Finance Limited vs Cedar Infonet Pvt.Ltd And 2 Ors
2024 Latest Caselaw 29 Bom

Bombay High Court

L And T Finance Limited vs Cedar Infonet Pvt.Ltd And 2 Ors on 2 January, 2024

Author: R.I. Chagla

Bench: R.I. Chagla

                                                       24-CHSCD 104.2018 in COMEX(L) 209.2018.doc

                    Kavita S.J.


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                             COMMERCIAL CHAMBER SUMMONS NO.104 OF 2018
                                                          IN
                         COMMERCIAL EXECUTION APPLICATION (L) NO.209 OF 2018

                     L&T Finance Ltd.                                   ... Applicant / Plaintiff
                              Versus

                     Cedar Infonet Pvt. Ltd. & Ors.,                    ...Defendants
                                                       ----------
                    Mr. Satyan Mishra i/b S.G. Legal & Associates, Advocate for
                    Applicant/Plaintiff.
                    None for Defendants.
                                                       ----------

                                                       CORAM : R.I. CHAGLA, J.

                                                       DATE         : 2ND JANUARY, 2024.

                    ORDER :

1. The learned Advocate appearing for the Applicant/Plaintiff

has tendered Affidavit of Service dated 16 th October, 2023 which is

taken on record. He states that in compliance with the order dated

7th October, 2023, the Applicant has served the Judgment KAVITA SUSHIL JADHAV

Debtors/Defendants with Notice of the next date as well as copy of

the said order dated 7th October, 2023.

24-CHSCD 104.2018 in COMEX(L) 209.2018.doc

2. The matter has come up today.

3. Accordingly, fresh Notice shall be served on the Judgment

Debtor/Defendant of the next date when the matter will be placed.

4. Place the Chamber Summons on 15 th January, 2024 for

hearing.

[R.I. CHAGLA, J.]