Immense Packaging Private Limited vs Solid Investment Private Limited
2024 Latest Caselaw 285 Bom

Bombay High Court

Immense Packaging Private Limited vs Solid Investment Private Limited on 5 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              3-SJ(L)-34018-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

              SUMMONS FOR JUDGMENT (L) NO.34018 OF 2023
                               IN
                    SUMMARY SUIT NO.16 OF 2023

 IMMENSE PACKAGING PRIVATE LIMITED                       )...PLAINTIFF

          V/s.
 SOLID INVESTMENT PRIVATE LIMITED                        )...DEFENDANT

 Mr.Rushabh Thacker, Advocate for the Plaintiff.
 Mr.Devendra Tiwari i/b Law Chambers of Siddharth Murarka, Advocate
 for the Defendant.

                               CORAM      :      ABHAY AHUJA, J.

                               DATE       :      5th JANUARY 2024

 P.C. :

1. Mr.Devendra Tiwari, learned Counsel for the Defendant submits

that although a copy of the reply has been served on the Plaintiff,

however, the Registry is not accepting the same. Registry to

accept the same.

2. Rejoinder, if any, be filed by 9th February 2024.

3. List on 9th February 2024 as scheduled.

(ABHAY AHUJA, J.)