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Dnyaneshwar Madhukar Patil And Ors vs Sunilkumar Thakursingh Yadav And Anr
2024 Latest Caselaw 2797 Bom

Citation : 2024 Latest Caselaw 2797 Bom
Judgement Date : 30 January, 2024

Bombay High Court

Dnyaneshwar Madhukar Patil And Ors vs Sunilkumar Thakursingh Yadav And Anr on 30 January, 2024

                                  -1-
                                                           ca16499.16.odt

        IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                    BENCH AT AURANGABAD

               927 CIVIL APPLICATION NO. 16499 OF 2016
                          IN FAST/35050/2016

Dnyaneshwar Madhukar Patil & others                        ....Applicants

VERSUS

Sunilkumar Thakursingh Yadav & another                     .....Respondents

.....
Mr. M. M. Bhokarikar, Advocate for Applicant
Mr. A. S. Usmanpurkar, Advocate for respondent No. 2.

WITH
CIVIL APPLICATION NO. 16537 OF 2016
IN FAST/35048/2016

                               CORAM : R. M. JOSHI, J.

DATE : 30th JANUARY, 2024. PER COURT :

After hearing both the sides substantially, learned counsel for

applicants seeks time to place reliance on judgment of Hon'ble

Supreme Court to support his submissions.

At his request, stand over to 1st February, 2024.

( R. M. JOSHI) Judge dyb

 
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