Citation : 2024 Latest Caselaw 2627 Bom
Judgement Date : 29 January, 2024
Board Sr.No.:-26
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION LODGING NO. 24887 OF 2023
Aqua Labour Asia Pacific Limited ....PETITIONER
V/S
Arihant Ship Breakers ....RESPONDENT
WITH NOTICE LODGING NO. 34517 OF 2023 In COMMERCIAL EXECUTION APPLICATION STAMP NO. 24887 OF 2023
Aqua Labour Asia Pacific Limited ....PETITIONER V/S Arihant Ship Breakers ....RESPONDENT
Mr.Kenneth Martin a/w Shashwat Singh i/b Advani Law LLP for Applicant/Judgment. Creditor. Mr. Navroz Seervai Sr. Counsel a/w Mr. Dhruva Gandhi and Mr. Naishshadh Bhatia i/b Crawford Bayley and Co. for Respondent.
(Mentioned)
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 29th January, 2024 P.C. :
S. O. to 20/02/2024 .
( ASSOCIATE )
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