Mahindra And Mahindra Limited vs The Federal Bank Ltd
2024 Latest Caselaw 2474 Bom

Bombay High Court

Mahindra And Mahindra Limited vs The Federal Bank Ltd on 25 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                        2. SJ 74-21 in COMSS 101-21.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                         IN ITS COMMERCIAL DIVISION

                   SUMMONS FOR JUDGMENT NO. 74 OF 2021
                                  IN
                 COMMERCIAL SUMMARY SUIT NO. 101 OF 2021

 Mahindra and Mahindra Limited                                  ...Plaintiff
             V/s.
 The Federal Bank Ltd.                                          ...Defendant



 Mr. Amir Ali Shah with Ms. Sakina Electricwala i/b Dhruve Liladhar &
 Co. ,Advocate for the Plaintiff.
 Mr. Vivek S. Sawant, Advocate for the Defendant.

                           CORAM   :    ABHAY AHUJA, J.

                           DATE    :    25th JANUARY, 2024
 P.C. :
 1.       Mentioned out of turn.

2. Mr. Sawant, learned Counsel appears for the Defendant and

submits that Mr. Shetty, learned Senior Counsel, who leads in the

matter for Defendant is busy in a part-heard matter and some

accommodation be granted.

3. Mr. Shah, learned Counsel appears for the Plaintiff has no

particular objection. At their joint request, list on 14th February, 2024.

(ABHAY AHUJA, J.)