National Co Operativfe Construction ... vs Union Of India And 2 Others
2024 Latest Caselaw 2471 Bom

Bombay High Court

National Co Operativfe Construction ... vs Union Of India And 2 Others on 25 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1        23 sj 37-22 in comss 19-22-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUMMONS FOR JUDGMENT NO.37 OF 2022
                                         IN
                        COMMERCIAL SUMMARY SUIT NO.19 OF 2022

 National Co-operative Construction
 and Development Federation of India Limited             ... Plaintiff
       Vs.
 Union of India and ors.                                 ... Defendants

                                   -------
 Mr. Ashutosh Shukla, Advocate for the Plaintiff.
 Mr. Anjani Kumar Singh, Advocate for the Defendants.
                                   -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    25 JANUARY, 2024.


 P.C. :

1. This matter has been substantially argued.

2. For Mr. Singh, learned counsel for the Defendants to conclude his

arguments, list on 1st March, 2024.

                                                (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                 1 of 1