P.D. Associates And 2 Ors vs Mayfair Maru Developers And 2 Ors
2024 Latest Caselaw 2470 Bom

Bombay High Court

P.D. Associates And 2 Ors vs Mayfair Maru Developers And 2 Ors on 25 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                           1               22 sj 14-22 in comss 67-21-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUMMONS FOR JUDGMENT NO.14 OF 2022
                                         IN
                        COMMERCIAL SUMMARY SUIT NO.67 OF 2021

 P. D. Associates and ors.                               ... Plaintiffs
        Vs.
 Mayfair Maru Developers and ors.                        ... Defendants

                                               -------

 Mr. M. Khan with Ms. J. D'Souza i/by M/s Bulwark Solicitors, Advocates
 for the Plaintiffs.
 Ms. Sneha Patil i/by M/s Maniar Srivastava Associates, Advocate for the
 Defendants No.1 and 2.

                                         -------
                            CORAM :   ABHAY AHUJA, J.

                            DATE :    25 JANUARY, 2024.
 P.C. :

1. This matter was kept back in the morning session as the parties

were desirous of filing Consent Terms. In the afternoon session, when the

matter is called out, Mr. Khan, learned counsel for the Plaintiffs fairly

submits that the Consent Terms are not in a proper shape to be filed

before the Court and since the valuation is below Rs.10 crores, the matter

finds place in the list likely to be transferred to the Bombay City Civil

Court.

2. Registry to accordingly act.

                                                         (ABHAY AHUJA, J.)


   Priya R. Soparkar                                                                          1 of 1