Sai Sesha Abhinay Kallepalli vs University Of Mumbai Through Vice ...
2024 Latest Caselaw 2338 Bom

Bombay High Court

Sai Sesha Abhinay Kallepalli vs University Of Mumbai Through Vice ... on 24 January, 2024

Author: A. S. Chandurkar

Bench: A. S. Chandurkar

Tauseef                                                           905-WP.L.33309.2023.doc


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                      WRIT PETITION (L) NO.33309 OF 2023

Sai Sesha Abhinay Kallepalli            ...Petitioner
      Versus
University of Mumbai,
through Vice Chancellor & Ors.          ...Respondents
                             __________

Mr. Manjiri Parasnis for the Petitioner.
Adv. Rui Rodrigues a/w. Mr. Jainendra Sheth for Respondent Nos.1 to 5.

Mr. Arvind G. Kothari i/by Ms. Nandini G. Menon for the Respondent
No.6.
                                      __________

                               CORAM :       A. S. CHANDURKAR &
                                             JITENDRA JAIN, JJ.

                               DATE     :    24th JANUARY 2024.
P.C.:

1. The learned counsel appearing for the Respondent Nos.1 to 5

has tendered copy of the Judgment in Writ Petition (L) No.528 of 2011,

in Sampat Niyati Bahadur Shilpa Vs. University of Mumbai & Anr.

decided on 18th March 2011. The learned counsel for the Petitioner

seeks time to go through the same. Time granted.

2. Stand over to 30th January 2024.

(JITENDRA JAIN, J.) (A. S. CHANDURKAR, J.)

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