Dheeraj Dineshkumar Agarwal vs Kiran Ravie Lalpurria
2024 Latest Caselaw 2319 Bom

Bombay High Court

Dheeraj Dineshkumar Agarwal vs Kiran Ravie Lalpurria on 24 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                 15-sj-26-2023.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                         IN ITS COMMERCIAL DIVISION

                   SUMMONS FOR JUDGMENT NO.26 OF 2023
                                  IN
                  COMMERCIAL SUMMARY SUIT NO. 30 OF 2023

 Dheeraj Dineshkumar Agarwal                             ...Plaintiff
          V/s.
 Kiran Ravie Lalpurria                                   ...Defendant

 Ms. Shivangi Kedia Ruia with Mr. Krushang Kedia i/b Mr. Girish Kedia,
 Advocate for the Plaintiff.
 Mr. Siddharth Singh i/b Mr. Ashok Saraogi, Advocate for the
 Defendant.
                    CORAM     :      ABHAY AHUJA, J.

                    DATE      :      24th JANUARY, 2024


 P.C. :

1. Mr. Singh, learned Counsel appears for the Defendant and

requests for time.

2. Ms. Ruia, learned Counsel for Plaintiff opposes the request on the

ground that time and again the Defendant has BEEN requesting for

time.

3. As and by way of last chance, list on 7th February, 2024.

(ABHAY AHUJA, J.)