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Manoj Damani vs Alag Property Construction Pvt. Ltd
2024 Latest Caselaw 222 Bom

Citation : 2024 Latest Caselaw 222 Bom
Judgement Date : 4 January, 2024

Bombay High Court

Manoj Damani vs Alag Property Construction Pvt. Ltd on 4 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                             32.SJ 4-22in COMSS 26-21.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO. 4 OF 2022
                                  IN
                  COMMERCIAL SUMMARY SUIT NO. 26 OF 2021


 Manoj Damani                                             ...Plaintiff
       V/s.
 Alag Property Construction Pvt. Ltd.                     ...Defendant

  Mr. Bharat Jain with Mr. Anant Ratnaparakhi i/b IC Legal & Neil Patel
 for Plaintiff.
 Mr. Sanjay P. Shinde i/b Mr. Sanjay P. Manek for Defendant.

                               CORAM     :       ABHAY AHUJA, J.
                               DATE      :       4th JANUARY, 2024
 P.C. :



 1.       Mentioned out of turn.


2. Both the learned Counsel seek some more time submitting that

the matter has been settled but the modalities are yet to be worked out.

At their request, list on 8th February, 2024.

(ABHAY AHUJA, J.)

 
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