State Bank Of India vs Bombay Iron And Steel Labour Board
2024 Latest Caselaw 216 Bom

Bombay High Court

State Bank Of India vs Bombay Iron And Steel Labour Board on 4 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                   29. IAL 11006-23 in SJL 24629-23 in COMSS 91-22.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   INTERIM APPLICATION (L) NO. 11006 OF 2023
                                     IN
                 SUMMONS FOR JUDGMENT (L) NO. 24629 OF 2023
                                     IN
                   COMMERCIAL SUMMARY SUIT NO. 91 OF 2022


 State Bank of India                              ...Applicant
       V/s.
 Bombay Iron and Steel Labour Board               ...Respondent

 Mr. Savrish Shetye with Mr. ravi Goenka i/b Mr. Abhishek Bhaduri for
 Applicant.
 Mr. Sanjay Prabhakar Shinde with Mr. Prathamesh B., for the
 Respondent.

                               CORAM      :       ABHAY AHUJA, J.

                               DATE       :       4th JANUARY, 2024


 P.C. :



 .        This matter has been heard for some time. For the learned

Counsel for the parties to continue the arguments, list on 8th February,

2024 as part heard.

(ABHAY AHUJA, J.)