Kasturi Ramchandra Tayade And Ors vs Mahendra P. Sadh And Ors
2024 Latest Caselaw 2078 Bom

Bombay High Court

Kasturi Ramchandra Tayade And Ors vs Mahendra P. Sadh And Ors on 23 January, 2024

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                                                            6 - WP 7022 OF 2017.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                       WRIT PETITION NO. 7022 OF 2017
Kasturi Ramchandra Tayade & Ors.                        ..... Petitioners
     VERSUS
Mahendra P. Sadh & Ors.                                 ...... Respondents
None for the Petitioners.
None for the Respondents.
                                         CORAM: RAJESH S. PATIL, J.

                                         DATE    : 23 JANUARY, 2024

P.C. :-

This writ petition is pending for admission from the year

2017.

2. Writ petition challenges the impugned judgment and order

passed by the Appellate Bench of the Small Causes Court.

3. On 16 January, 2024 when the matter was called out, none

appeared for the petitioners. Even today when the matter was

called out, nobody appears for the petitioners.

4. Hence, as a matter of last chance, matter to come up on

board on 6 February, 2024 under the caption of 'dismissal'.

[RAJESH S. PATIL, J.]