Pradeep Shankar Shetty vs Prakash Mohanlal Adwani And Ors
2024 Latest Caselaw 2077 Bom

Bombay High Court

Pradeep Shankar Shetty vs Prakash Mohanlal Adwani And Ors on 23 January, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                                                   901-as-wp-4009-2023.doc

               Vinaa Khadpe
                 (P.S.)
                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                              CIVIL APPELLATE JURISDICTION


                                              CIVIL WRIT PETITION NO.4009 OF 2023

                          Pradeep Shankar Shetty                         .. Petitioner
                                     Versus
                          Shri Prakash Mohanlal Adwani and ors           .. Respondents
                                                    ....................
                           Mr. Ashutosh Kulkarni, Advocate i/b. Mr. Akshay Kulkarni,
                             Advocate a/w Mr. Hrishikesh M.Kulkarni, Advocate for the
                             Petitioner.
                           Mr. Chetan Patil. Advocate i/b. Ms. Rati S. Sinhasane, Advocate,
                            Mr. Bhooshan Mandlik, Advocate for the Respondent No.1.
                                                                    ...................

                                                                   CORAM : SHARMILA U. DESHMUKH, J.

                                                                   DATE          : JANUARY 23, 2024
                          P.C.:

1. The matter is fixed today for pronouncement of Judgment.

However, due to subsequent developments that have taken place, for

pronouncement of Judgment, the matter is deferred to 25 January

2024.

2. Ad-interim relief, if any, granted earlier to continue till the

next date.

Vinaa Khadpe [SHARMILA U. DESHMUKH, J. ]

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