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Grindwel Norton Ltd vs Harish Textile Engineers Ltd, ...
2024 Latest Caselaw 2069 Bom

Citation : 2024 Latest Caselaw 2069 Bom
Judgement Date : 23 January, 2024

Bombay High Court

Grindwel Norton Ltd vs Harish Textile Engineers Ltd, ... on 23 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                         1     20 sjl 39372-22 in comss 69-22-os.doc


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                       SUMMONS FOR JUDGMENT (L) NO.39372 OF 2022
                                         IN
                         COMMERCIAL SUMMARY SUIT NO.69 OF 2022

 Grindwel Norton Limited                                 ... Plaintiff
       Vs.
 Harish Textile Engineers Limited and ors.               ... Defendants

                                  -------
 Mr. Zain Mookhi with Mr. Utsav Maurya i/by Mr. Rahul Karnik and Mr.
 Gaurav Agrawal, Advocates for the Plaintiff.
 Mr. Vishal Raman with Mr. Mujtaba Shaikh i/by Mr. Rajendra Rathod,
 Advocates for the Defendants No.1, 2 and 4.
                                  -------
                   CORAM : ABHAY AHUJA, J.

DATE : 23 JANUARY, 2024.

P.C. :

1. When the matter is called out, this Court is informed by Mr. Zain

Mookhi, learned counsel for the Plaintiff that the proposal of the

Defendants to settle the matter is not acceptable to the Plaintiff and as a

counter-offer his client proposes to receive the entire amount rather than

the goods.

2. Mr. Vishal Raman, learned counsel for the Defendants No.1, 2 and

4 would submit that since the Defendant No.1 is a company, this counter-

offer would need to be placed before the Board of the said company and

Priya R. Soparkar 1 of 2

2 20 sjl 39372-22 in comss 69-22-os.doc

some time be granted for the same. Both the learned counsel submit that

the matter be listed on 29th January, 2024.

3. Accordingly, list on 29th January, 2024.




                                                  (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                   2 of 2



 

 
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