Mrs. Blanche Nunes vs Louis Lobo And Ors
2024 Latest Caselaw 2063 Bom

Bombay High Court

Mrs. Blanche Nunes vs Louis Lobo And Ors on 23 January, 2024

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                                                             5 - WP 1929 OF 2017.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                       WRIT PETITION NO. 1929 OF 2017
Mrs. Blanche Nunes                                      ..... Petitioner
      VERSUS
Louis Lobo & Ors.                                       ...... Respondents
None for the Petitioner.
None for the Respondents.
                                         CORAM: RAJESH S. PATIL, J.

                                         DATE    : 23 JANUARY, 2024

P.C. :-

On 18 September, 2017 and on 16 January, 2024 none

appeared for the parties. Even today when the matter was called

out, none appears for the parties.

2. This writ petition challenges the impugned judgment and

order passed by the Competent Authority, Konkan Division,

Mumbai and the Additional Commissioner, Konkan Division,

Mumbai.

3. As a matter of last chance, matter to come up on board on

6 February, 2024 under the caption of 'dismissal'.

[RAJESH S. PATIL, J.]