Narendra Eknath Bhadane @ Pappu Shete vs The State Of Maharashtra
2024 Latest Caselaw 1831 Bom

Bombay High Court

Narendra Eknath Bhadane @ Pappu Shete vs The State Of Maharashtra on 22 January, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                                                               1                8APPLN3490.2023.odt

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   BENCH AT AURANGABAD

                                           8 CRIMINAL APPLICATION NO. 3490 OF 2023
                                                      IN APEAL/692/2023

                                            Narendra Eknath Bhadane @ Pappu Shete
                                                              VERSUS
                                                      The State Of Maharashtra
                                                                  ...
                                             Mr. V. R. Dhorde - Advocate for Applicant
                                          Mrs. V. S. Chaudhari - APP for Respondent/State
                                                                  ...

                                                              CORAM :      R. G. AVACHAT
                                                                                  AND
                                                                           NEERAJ P. DHOTE, J.

                                                              DATED :      22ND JANUARY, 2024

                             PER COURT : -

1. This is an application for suspension of substantive sentence imposed upon the applicant by the learned Additional Sessions Judge, Dhule vide the Judgment and Order dated 30.05.2023 passed in Sessions Case No. 142/2019.

2. Heard learned advocate for the applicant.

3. Issue notice to the respondent/State. Learned APP waives service of notice for respondent/State.

4. Stand over to 08th February, 2024.

                              [NEERAJ P. DHOTE]                                  [R. G. AVACHAT]
                                   JUDGE                                              JUDGE


                             SG Punde

Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 24/01/2024 11:54:47