Sahib Aabid Ansari vs State Of Maharashtra And Anr
2024 Latest Caselaw 1641 Bom

Citation : 2024 Latest Caselaw 1641 Bom
Judgement Date : 19 January, 2024

Bombay High Court

Sahib Aabid Ansari vs State Of Maharashtra And Anr on 19 January, 2024

Author: Neela Gokhale

Bench: Neela Gokhale

2024:BHC-AS:2696                                                                      8-BA-1408-2022.DOC




                                                                                                           Gitalaxmi

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CRIMINAL APPELLATE JURISDICTION
                                            BAIL APPLICATION NO. 1408 OF 2022
                            Sahib Aabid Ansari                                                   ...Applicant
                                  Versus
                            The State of Maharashtra & Anr.                                 ...Respondents


                            Ms. Priyanka H. Chavan, for the Applicant.
                            Mr. M. G. Patil, APP, for the Respondent-State.
                            Mr. Khilare, PSI, attached to Oshiwara Police Station is present.


                                                          CORAM       Dr. Neela Gokhale, J.

                                                          DATED:      19th January 2024
                            PC:-

1. Ms. Priyanka Chavan, learned Counsel appearing for the Applicant informs the Court that the trial has concluded and the Applicant has already been acquitted by the judgment and order dated 10th January 2023 passed in Special Case No. 470 of 2019 by the Special Judge, under the Protection of Children from Sexual Offences Act, 2012, Borivali Division, Dindoshi, Mumbai. In view of the same, the application does not survive.

2. Ms. Priyanka Chavan seeks leave to withdraw the application. Leave to withdraw the application is granted.

3. The bail application is disposed as withdrawn.

(Dr. Neela Gokhale, J.) GITALAXMI KRISHNA KOTAWADEKAR

th 19 January 2024