Tulshriram Shankarrao Surwanshi vs The State Of Maharashtra Through The ...
2024 Latest Caselaw 154 Bom

Bombay High Court

Tulshriram Shankarrao Surwanshi vs The State Of Maharashtra Through The ... on 3 January, 2024

Author: R.G. Avachat

Bench: R.G. Avachat

                                   1                    914-CA-14818-2023.odt




         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

              CIVIL APPLICATION NO. 14818 OF 2023
                         IN FA/2786/2023

                  Tulshriram Shankarrao Surwanshi
                               VERSUS
   The State Of Maharashtra Through The Collector Latur And Anr
                                  ...
Mr. Kodale Vikas G., Advocate for Applicant
Mrs. S. C. Choudhary, AGP for Respondents/State
                                   ...

                              CORAM : R.G. AVACHAT &
                                      NEERAJ P. DHOTE, JJ.

                              DATE     : 03.01.2024

PER COURT :

1. Heard the learned Advocate for the Applicant and the learned AGP for the Respondents/State.

2. This is an Application for withdrawal of amount deposited by the State in this Court in First Appeal No.2786/2023.

3. The Appeal has been preferred by the State against the Judgment and Order dated 18/01/2022, passed by the Joint Civil Judge Senior Division, Udgir, District Latur, in Land Acquisition Reference No.427/2010.

4. Learned Advocate for the Applicant submits that the entire amount may be allowed to be withdrawn.

5. Learned AGP opposes the prayer for withdrawal of amount.

2 914-CA-14818-2023.odt

6. Considering the nature of the litigation, we are inclined to permit the Applicant to withdraw 50% of the compensation amount deposited in this Court along with accrued interest thereon, subject to usual undertaking to be furnished to the satisfaction of the Registrar [Judicial] of this Court.

7. Application is disposed of.

(NEERAJ P. DHOTE, J.) (R.G. AVACHAT, J.)

Sameer

Signed by: Md. Sameer Q. Designation: PA To Honourable Judge Date: 04/01/2024 17:03:56