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Nitin Kumar Didwania vs M/S Transgne Bio-Tek Ltd And Anr
2024 Latest Caselaw 152 Bom

Citation : 2024 Latest Caselaw 152 Bom
Judgement Date : 3 January, 2024

Bombay High Court

Nitin Kumar Didwania vs M/S Transgne Bio-Tek Ltd And Anr on 3 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                              29. COMSS 10-06.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                  COMMERCIAL SUMMARY SUIT NO. 10 OF 2006

 Nitin Kumar Didwania                                    ...Plaintiff
       V/s.
 M/s Transgne Biotek Ltd & Ors.                          ...Defendants


 Mr. Amey Patil i/b M/s Vivek Kantawala and Co. for Plaintiff.
 Mr. Nishant Sasidharan with Mr. Huzefa Khokhawala i/b M/s Nankani
 & Associates for Defendants.

                           CORAM   :      ABHAY AHUJA, J.
                           DATE    :      3RD JANUARY, 2024


 P.C. :



1. Both the learned Counsel submit that the matter is ripe for final

hearing and disposal and the same be listed at the convenient date.

2. At the joint request of the learned Counsel for the parties, list on

8th February, 2024 at 3.00 p.m. under the caption "For Final Hearing

and Disposal"

3. Learned Counsel are at liberty to circulate brief propositions and

supporting judgments in advance.

(ABHAY AHUJA, J.)

 
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