Forum For Fast Justice Through ... vs University Of Mumbai And 3 Ors
2024 Latest Caselaw 140 Bom

Bombay High Court

Forum For Fast Justice Through ... vs University Of Mumbai And 3 Ors on 3 January, 2024

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CHANDAN Date: 2024.01.03                                   1    (9) PIL-49.20.doc
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                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                   PUBLIC INTEREST LITIGATION NO.49 OF 2020

                      Forum for Fast Justice
                      through its Secretary
                      Ashish Mehta and anr.                              : Petitioners.

                                          Vs.

                      University of Mumbai
                      through its Vice Chancellor (V.C.) & ors.          : Respondents.

                                                   -----
                      Mr. Bhagvanji Ghunsabhai Raiayni -Petitioner No.2 in person.
                      Mr. Milind V. More - Additional Government Pleader, for
                      Respondent No.2.
                      Mr. Rebecca Gonsalvez for Respondent No.3.
                      Mr. Shekhar Jagtap for Respondent No.4 Bar Council of India.
                                                   -----

                                          CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                                  ARIF S. DOCTOR, J.

DATE : 03rd JANUARY, 2024

P.C. :

1. Heard.

2. Judgment is reserved, to be pronounced on 15 th

January 2024.

(ARIF S. DOCTOR, J.) (CHIEF JUSTICE)

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