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Madhavao Nagorao Mirase And Another vs Shankar Kishan Mirase And Others
2024 Latest Caselaw 1217 Bom

Citation : 2024 Latest Caselaw 1217 Bom
Judgement Date : 17 January, 2024

Bombay High Court

Madhavao Nagorao Mirase And Another vs Shankar Kishan Mirase And Others on 17 January, 2024

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                    988 WRIT PETITION NO. 13936 OF 2019

                    Madhavao Nagorao Mirase And Another
                                                           ....Petitioner
                                   VERSUS

                      Shankar Kishan Mirase And Others
                                                           .....Respondent
                                    .....
            Advocate for the Petitioner : Mr. S.S. Gangakhedkar
             Advocate for Respondent 1 : Mr. S.B. Ghatol Patil
                                     .....

                           CORAM   : ARUN R. PEDNEKER, J.
                      Dated        : January 17, 2024


PER COURT :-


1. Parties to file their written submissions and the list of judgments on which they wish to rely.

2. List the matter on 22.1.2024 immediately after fresh admission matters are over.

( ARUN R. PEDNEKER, J. )

ssc/

 
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