Santosh Alias Balu Dattatray Bhosale ... vs Jagdish Gopinath Malushte
2024 Latest Caselaw 1209 Bom

Bombay High Court

Santosh Alias Balu Dattatray Bhosale ... vs Jagdish Gopinath Malushte on 17 January, 2024

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                                                                     2 - WP 6220 OF 2004.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION
                       WRIT PETITION NO. 6220 OF 2004

Santosh @ Balu Dattatray Bhosale,
Since deceased through his legal heirs &
Representatives
Sanjivani Santosh Bhosale & Ors.                                ..... Petitioners

          VERSUS

Jagdish Gopinath Malushte                                       ..... Respondent
Mr.R.D.Suryawanshi for the Petitioners.

Mr.Nikhil Wadikar i/b. Utangale & CO. for the Respondent.

                                            CORAM: RAJESH S. PATIL, J.

                                             DATE       : 17 JANUARY, 2024

P.C. :-
          Mr.Suryawanshi,                learned     counsel   appearing       for     the

petitioners submits that the petitioner no.(7-d) has unfortunately

expired at young age due to heart disease. He seeks liberty to

delete the name of the petitioner no.(7-d).

2. Name of the petitioner no.(7-d) be deleted. Amendment to

be carried out forthwith.

3. Writ petition to come up on board for final hearing on 22

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2 - WP 6220 OF 2004.doc

January, 2024 at 2.30 p.m.

4. Learned advocates for the parties are directed to file a short

synopsis, proposition of law and the judgments on which they

rely upon before the next date of the hearing.

[RAJESH S. PATIL, J.]