Nxtgen Datacenter And Cloud ... vs Hungama Digital Media Entertainment ...
2024 Latest Caselaw 1200 Bom

Bombay High Court

Nxtgen Datacenter And Cloud ... vs Hungama Digital Media Entertainment ... on 17 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                 10-SJ-55-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION
                  SUMMONS FOR JUDGMENT NO.55 OF 2022
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.76 OF 2022

 NXTGEN DATACENTER AND CLOUD TECHNOLOGIES )
 PRIVATE LIMITED                          ...PLAINTIFF
          V/s.
 HUNGAMA DIGITAL MEDIA ENTERTAINMENT                              )
 PRIVATE LIMITED                                                  ).DEFENDANT

 Mr.Saurabh Bachhawat a/w. Ms.Priyanka Pandey and Mr.Siddhesh
 Rajput, Ms.Rushda Patel i/by Arihant Associates, Advocate for the
 Plaintiff.
 Mr.Nirman Sharma a/w. Mr.Ansh Karnawat i/by Mr.Rohan Munj and
 Mr.Jayesh Mestry, Advocate for the Defendant.

                               CORAM      :     ABHAY AHUJA, J.

                               DATE       :     17th JANUARY 2024

 P.C. :

1. After the matter is briefly argued, Mr.Bachhawat, learned

Counsel for the Plaintiff, seeks some time to file rejoinder in the

matter.

2. Let the rejoinder be filed by 31 st January 2024 with a copy to the

other side.

3. List on 7th February 2024.

(ABHAY AHUJA, J.)