Shri Vardhaman Multi State Cooperative ... vs Income Tax Officer. Ward - 3, Akola And ...
2024 Latest Caselaw 1131 Bom

Bombay High Court

Shri Vardhaman Multi State Cooperative ... vs Income Tax Officer. Ward - 3, Akola And ... on 17 January, 2024

Author: M.S. Jawalkar

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

                                                                                                        (1)                                                            38 wp 3681-2023

                                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                              NAGPUR BENCH AT NAGPUR


                                                                     WRIT PETITION NO. 3681 OF 2023
                     Shri Vardhaman Multi State Cooperative Credit Society Limited, Karanja (Lad), Washim
                                                             Vs.
                                      Income Tax Officer, Ward - 3, Akola and others
                  - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - -- - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - -
                 Office Notes, Office Memoranda of Coram,                                                                                  Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
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                                                        Shri Kapil Hirani, Advocate for the petitioner
                                                        Shri Anand Parchure, Advocate with Shri B.N. Mohata, Advocate for the
                                                        respondents



                                                                                  CORAM : AVINASH G. GHAROTE AND
                                                                                          SMT M.S. JAWALKAR, JJ.

DATE : 17.01.2024

List the matter on 23/01/2024, by which time Mr. Mohta, learned Counsel for respondents shall make a statement, whether this matter is covered by the judgment in Siemens Financial Services Pvt. Ltd Vs. Deputy Commissioner of Income Tax Circle, Mumbai and others.

                                                                                                JUDGE                                                                       JUDGE
                 Jayashree..

Signed by: Mrs. Jayashree Pethe Designation: PA To Honourable Judge Date: 17/01/2024 17:24:30