Grindwel Norton Ltd vs Harish Textile Engineers Ltd, ...
2024 Latest Caselaw 1123 Bom

Bombay High Court

Grindwel Norton Ltd vs Harish Textile Engineers Ltd, ... on 17 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                      11. SJL 39372-22 in COMSS 69-22.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT (L) NO. 39372 OF 2022
                                                         IN
                                         COMMERCIAL SUMMARY SUIT NO. 69 OF 2022

                       Grindwel Norton Ltd.                          ...Plaintiff
                             V/s.
                       Harish Textile Engineers Ltd and Ors.         ...Defendants

                       Mr. Zain Mookhi i/b Mr. Gaurav Agarwal, Mr. Rahul Karnik and Ms.
                       Jinal Rathi for Plaintiff.
                       Mr. Vishal Raman with Mr. Mujtaba Shaikh i/b Mr. Rajendra Radhod for
                       Defendants No. 1,2 and 4.

                                                     CORAM     :     ABHAY AHUJA, J.

                                                     DATE      :     17h JANUARY, 2024
                       P.C. :

NIKITA 1. Mr. Raman, learned Counsel for the Defendants submits that his YOGESH GADGIL

client has a proposal in writing to settle the lis, which proposal, he has

18:09:01 +0530 instructions to hand over to the learned Counsel for the Plaintiff.

2. Mr. Mookhi, learned Counsel for the Plaintiff submits that he will

need some time to take instructions on the said proposal.

3. Both the learned Counsel submit that their respective clients are

keen to resolve the dispute and the matter be listed on 23 rd January,

2024. Accordingly, list on 23rd January, 2024.

(ABHAY AHUJA, J.)