Abu Asim Azmi vs Nasir Jamal Shaikh
2024 Latest Caselaw 1060 Bom

Bombay High Court

Abu Asim Azmi vs Nasir Jamal Shaikh on 16 January, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                       Board Sr.No.:-19

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

         INTERIM APPLICATION LODGING NO. 896 OF 2024

       Abu Asim Azmi                                            ....PETITIONER
                   V/S
       Nasir Jamal Shaikh                                     ....RESPONDENT

WITH COMMERCIAL EXECUTION APPLICATION LODGING NO. 22917 OF 2023 In Commercial Suit 447 OF 2019

Abu Asim Azmi ....PETITIONER V/S Nasir Jamal Shaikh ....RESPONDENT

Mr. Chetan Yadav a/w Mr. Allen Mathew a/w Ms. Pratibha Tiwari i/b R. V and Co. for Applicant. Adv. Aditya Bapat a/w Adv. Prachi D. Adv. Nutash Kotwal Veritas Legal for Plaintiff/Judgment Debtor.

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 16th January, 2024 P.C. :

S. O. to 19/01/2024 .

( ASSOCIATE )