Amol Ankush Parge And Ors vs The State Of Maharashtra
2024 Latest Caselaw 4335 Bom

Bombay High Court

Amol Ankush Parge And Ors vs The State Of Maharashtra on 12 February, 2024

Author: A. S. Gadkari

Bench: A. S. Gadkari

RVC                                                                  201 APEAL-514-2013.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                           CRIMINAL APPELLATE JURISDICTION

                            CRIMINAL APPEAL NO. 514 OF 2013

Amol Ankush Parge & Ors.                                      ... Appellants
         V/s.
The State of Maharashtra                                      ... Respondent


Mr. Nitin Pradhan, Senior Advocate a/w Mr. S.D. Khot, Ms. Ameeta
Kuttikrishnan, Mr. Shehen Pradhan, Ms. Shambhavi Desai, Mr. Anthony
Nadar & Mr. Danish Patel for Appellants.
Mr. Shreekant V. Gavand, APP for Respondent-State.


                                        CORAM : A. S. GADKARI AND
                                                SHYAM C. CHANDAK, JJ.

DATE : 12th February 2024

P.C. :

. Closed for Judgment.

( SHYAM C. CHANDAK, J. ) ( A.S. GADKARI, J. )