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Laxman Suryakant Harke And Another vs The State Of Maharashtra
2024 Latest Caselaw 3592 Bom

Citation : 2024 Latest Caselaw 3592 Bom
Judgement Date : 6 February, 2024

Bombay High Court

Laxman Suryakant Harke And Another vs The State Of Maharashtra on 6 February, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                                                              1
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   BENCH AT AURANGABAD.
                                                  CRIMINAL APPEAL NO. 127 OF 2024
                             Laxman Suryakant Harke and Another                    ..Appellants
                                   Versus
                             The State of Maharashtra                              ..Respondent
                                                               .....
                             Advocate for Appellants : Ms. Naseembanu Iliyas Deshmukh
                             APP for Respondent / State : Smt. U. S. Bhosle
                                                               .....

                                                             CORAM :      R. G. AVACHAT AND
                                                                          NEERAJ P. DHOTE, JJ.
                                                            Dated    :    February 6, 2024

                             PER COURT :-

                             .        This is the Criminal Appeal against the Judgment and order

passed by the learned Additional Sessions Judge, Latur in Sessions Case

No.120 of 2019 vide Judgment and order dated 26.12.2023 thereby

convicting Appellant No.1 for the offence punishable under Section 302

of the Indian Penal Code and Appellants No.1 and 2 for the offence

punishable under Section 498A r/w. Sec.34 of the I.P.C.

2. Heard.

3. Appeal is admitted.

4. Issue notice to the Respondent. Learned APP waives service on

behalf of the Respondent - State.

5. Call for Record and Proceedings with Paper-book.

( NEERAJ P. DHOTE, J. ) ( R. G. AVACHAT, J. ) GGP Signed by: Gajanan G. Punde Designation: PA To Honourable Judge Date: 08/02/2024 11:31:21

 
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