Shree Ameya Co Operattive Housing ... vs Laxmibai Ganpat Chogle And 16 Ors
2024 Latest Caselaw 3547 Bom

Bombay High Court

Shree Ameya Co Operattive Housing ... vs Laxmibai Ganpat Chogle And 16 Ors on 6 February, 2024

Author: G.S. Patel

Bench: G.S. Patel

                                                                            1-NMS-601-2017 IN S-839-2016+.DOC




                                                                                                                Arun


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                               NOTICE OF MOTION NO. 601 OF 2017
                                                                      IN
                                                             SUIT NO. 839 OF 2016

                               Shree Ameya Cooperative Housing Society Ltd                        ...Applicant/
                                                                                                     Plaintiff
                                    Versus
                               Laxmibai Ganpat Chogle & Ors                                       ...Defendants

                                                                    WITH
                                               NOTICE OF MOTION NO. 187 OF 2017
                                                                      IN
                                                             SUIT NO. 839 OF 2016

                               Shree Ameya Cooperative Housing Society Ltd                        ...Applicant/
                                                                                                     Plaintiff
                                    Versus
                               Laxmibai Ganpat Chogle & Ors                                       ...Defendants



           Digitally signed
                               Mr Susheel Mahadeshwar, with Ranjana Todankar, for Plaintiff.
           by ARUN
ARUN
           RAMCHANDRA
           SANKPAL
                               Ms Dipti Shah, for Defendants Nos. 1 to 13.
RAMCHANDRA
           Date:
SANKPAL
           2024.02.06
           18:05:19
                               Mr Niranjan Pandit, with Abdetaiyeb Motiwala, i/b Ashvin S
           +0530

                                    Bhalekar & Abdetaiyeb Motiwala, for Defendants Nos. 14 & 15.
                               Mr Himanshu B Takke, AGP, for Defendant No. 16-State.


                                                             CORAM      G.S. Patel, J
                                                             DATED:     6th February 2024



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                                            1-NMS-601-2017 IN S-839-2016+.DOC




 PC:-


 1.

List these matters for pronouncement of judgment on 1st March 2024.

(G. S. Patel, J)

6th February 2024