Shrikrishna Vijtantri Apprentice ... vs Dattatraya Bapurao Kharat And Others
2024 Latest Caselaw 3399 Bom

Citation : 2024 Latest Caselaw 3399 Bom
Judgement Date : 5 February, 2024

Bombay High Court

Shrikrishna Vijtantri Apprentice ... vs Dattatraya Bapurao Kharat And Others on 5 February, 2024

Author: G. A. Sanap

Bench: G. A. Sanap

                                                                   -1-                         2.CAF.365.2024.odt



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                                      CIVIL APPLICATION (CAF) NO. 365 OF 2024
                                                        IN
                                          FIRST APPEAL ST. NO. 873 OF 2024
                   Shrikrishna Vijtantri Apprentice Sushikshit Berojgar Sewa Sahakari Sanstha Ltd., Jalna
                                                            Vs.
                                            Dattatraya Bapurao Kharat & Ors.
                 **********************************************************************************************
                 Office Notes, Office Memoranda of Coram,                     Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 **********************************************************************************************
                                        Mr. M.P. Khajanchi, Advocate for the Applicant/Appellant.

                                                     CORAM : G. A. SANAP, J.

DATED : 5th FEBRUARY, 2024.

. Heard learned advocate for the applicant/appellant.

2. Issue notice to the respondents, returnable within four weeks.

CIVIL APPLICATION (CAF) NO.366 OF 2024

3. In the meantime till next date, there shall be stay to the operation of the impugned judgment and order 25.01.2023, passed by learned Commissioner under Employees Compensation Act, 1923.

(G. A. SANAP, J.) Vijay

Signed by: Mr. Vijay Kumar Designation: PA To Honourable Judge Date: 06/02/2024 15:04:10