Magma Hid General Insurance Company ... vs Smt. Varsha Santosh Chavan And Others
2024 Latest Caselaw 3397 Bom

Bombay High Court

Magma Hid General Insurance Company ... vs Smt. Varsha Santosh Chavan And Others on 5 February, 2024

Author: G. A. Sanap

Bench: G. A. Sanap

                                                                     -1-                         3.FA.180.2024.odt



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                                              FIRST APPEAL NO. 180 OF 2024
                                              Magma HDI General Insurance Co. Ltd.
                                                               Vs.
                                               Smt. Varsha Santosh Chavan & Ors.
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                 Office Notes, Office Memoranda of Coram,                    Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
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                                        Mr. R.D. Bhuibhar, Advocate for the Appellant.

                                                    CORAM : G. A. SANAP, J.

DATED : 5th FEBRUARY, 2024.

. Heard learned advocate for the appellant.

2. Issue notice to the respondents, returnable within six weeks.

CIVIL APPLICATION (CAF) NO.363 OF 2024

3. Heard learned advocate for the appellant.

4. Perused the application. The reasons have been stated in the application.

5. In view of the reasons stated in the application, subject to deposit of the entire amount of compensation within eight weeks, there shall be stay to the execution of the impugned judgment and decree dated 20.10.2023, passed by learned Member, Motor Accident Claims Tribunal, Amravati in M.A.C.P. No.262/2014.

6. The application stands disposed of, accordingly.

                                                                              (G. A. SANAP, J.)
Signed by: Mr. Vijay Kumar            Vijay

Designation: PA To Honourable Judge Date: 06/02/2024 15:03:36