The Cholamandalam Ms General Insu. Co. ... vs Smt. Laxmibai Yuvraj Shinde And Others
2024 Latest Caselaw 24971 Bom

Bombay High Court

The Cholamandalam Ms General Insu. Co. ... vs Smt. Laxmibai Yuvraj Shinde And Others on 28 August, 2024

Author: M. W. Chandwani

Bench: M. W. Chandwani

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                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH, NAGPUR

                                       Civil Application [CAF] No.2301 of 2024
                                                           in
                                          First Appeal St. No.24759 of 2023
                                      The Cholamandalam MS General Insu. Co. Ltd.
                                                          vs.
                                         Smt. Laxmibai Yuvraj Shinde and others
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           Office notes, Office Memoranda of
           Coram, appearances, Court's orders                      Court's or Judge's Orders
           or directions and Registrar's orders.
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                           Mr. A.M. Kukday, Advocate for the Applicant/Appellant.


                                        CORAM      : M.W. CHANDWANI, J.

                                        DATE       : 28th AUGUST, 2024.


                                        Heard.

02. Issue notice to the non-applicants/respondents, returnable within three weeks.

Civil Application [CAF] No. 2302/2024 :

Heard.

02. There shall be stay to the impugned judgment and award subject to depositing of the entire decretal amount in this Court within a period of six weeks from today.

03. The civil application is allowed and disposed of accordingly.

JUDGE *sandesh Signed by: Mr. Sandesh Waghmare Designation: PS To Honourable Judge Date: 29/08/2024 16:33:24