Pooja Digambar Konkewad And Others vs The State Of Maharashtra Through Its ...
2024 Latest Caselaw 24896 Bom

Bombay High Court

Pooja Digambar Konkewad And Others vs The State Of Maharashtra Through Its ... on 27 August, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                  1


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                 926 WRIT PETITION NO. 9249 OF 2024

             POOJA DIGAMBAR KONKEWAD AND OTHERS
                            VERSUS
              THE STATE OF MAHARASHTRA THROUGH
                   ITS SECRETARY AND ANOTHER

                                     ...
                Advocate for petitioner : Mr. O.B. Boinwad
              AGP for the respondent - State : Mr. P.J. Bharad
                                     ...

                          CORAM        : MANGESH S. PATIL &
                                         SHAILESH P. BRAHME, JJ.

                          DATE         : 27 AUGUST 2024

PC :

Petitioners who are related by blood, are challenging the

common judgment and order of the scrutiny committee confiscating

and cancelling their scheduled tribe certificates.

2. Issue notice for final disposal returnable on 29-08-2024, in

student's category.

3. AGP waives service for both the respondents.

     [ SHAILESH P. BRAHME ]                     [ MANGESH S. PATIL ]
            JUDGE                                     JUDGE

arp/