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Mohan Krishna Hubale vs Presiding Officer, Labour Court
2024 Latest Caselaw 24657 Bom

Citation : 2024 Latest Caselaw 24657 Bom
Judgement Date : 22 August, 2024

Bombay High Court

Mohan Krishna Hubale vs Presiding Officer, Labour Court on 22 August, 2024

                                                                                Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4471 OF 2001

 Mohan Krishna Hubale                                   ....PETITIONER
             V/S
 Presiding Officer, Labour Court                      ....RESPONDENT

Mr. Aumkar Joshi for Petitioner

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 22nd August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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