Niki Constructions Thr. Partner vs City And Industrial Corporation Of ...
2024 Latest Caselaw 24652 Bom

Bombay High Court

Niki Constructions Thr. Partner vs City And Industrial Corporation Of ... on 22 August, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                                          3-aswp13904-2023.doc


                       AGK

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                            WRIT PETITION NO.13904 OF 2023


                       Niki Constructions, through partner                    ... Petitioner
                                  V/s.
                       City and Industrial Development
                       Corporation of Maharashtra Ltd.
                       (CIDCO) & Anr.                                         ... Respondents


         Digitally
         signed by
         ATUL
                       Mr. Rohit Gupta with Mr. Chirag Chanani for the
ATUL     GANESH
GANESH   KULKARNI
KULKARNI Date:
         2024.08.22
                       petitioner.
         17:29:35
         +0530

                       Mr. Ashutosh M. Kulkarni i/by Mr. Akshay R.
                       Kulkarni for respondent Nos.1 & 2 - CIDCO.
                       Mr. Vinu          Nair,       Marketing   Manager,     CIDCO,         is
                       present.



                                  CORAM              : DEVENDRA KUMAR UPADHYAYA, CJ &
                                                       AMIT BORKAR, J.

DATED : AUGUST 22, 2024

P.C.:

1. Heard; judgment is reserved.

2. The original record produced by the CIDCO has been retained.

(AMIT BORKAR, J.) (CHIEF JUSTICE)