Shankar Gopal Bandiwadekar Decd Thru ... vs Arun Atmaram Rumde
2024 Latest Caselaw 24610 Bom

Bombay High Court

Shankar Gopal Bandiwadekar Decd Thru ... vs Arun Atmaram Rumde on 21 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                               Board Sr.No.:-41

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 135 OF 2021

 Arun Atmaram Rumade                         ....PETITIONER
            V/S
 Shankar Gopal Bandiwadekar Decd Thru Lrs ....RESPONDENT

WITH WRIT PETITION NO. 815 OF 2020

Shankar Gopal Bandiwadekar Decd Thru Heirs ....PETITIONER V/S Arun Atmaram Rumde ....RESPONDENT

Mr. Arvind Kunkekar for Petitioner in WP/815/2020 & for Respondent in WP/135/2021 Mr. A. S. Khandeparkar, Sr. Advocate a/w Mr. Rushikesh G. Bhagat, Mr. Nihir U. Dadhia, Mr. Rohit P. Mahadik, Mr. Vaibhav Kulkarni, Mr. Farhan Shaikh, Mr. Saurabh Mittal, Ms. Apoorva Khandeparkar i/b Khandeparkar & Associates for Petitioner in WP/135/2021

CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 21st August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )